Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 22 in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010 22. Dissolution of the Fund. - If, at a future date, it is decided to wind up the Fund, the entire balance available in whatever form, shall be remitted back to the Government.
