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Jharkhand High Court

Yamuna Giri vs State Of Jharkhand & Ors. on 11 September, 2012

Author: Alok Singh

Bench: Alok Singh

             IN THE HIGH COURT OF JHARKHAND AT RANCHI 
                        W.P.(S) No. 2723 of 2005
                                         
             Yamuna Giri                                      ...   ...      ...      Petitioner
                                        Versus
             The State of Jharkhand & Ors.                   ...    ...    ...    Respondents

                   CORAM:          HON'BLE MR. JUSTICE ALOK SINGH

             For the Petitioner         : Mr. Bhanu Kumar, Advocate
             For the State              : Mr. Ravi Kerketta, J.C. to G.P. IV
                                               ­­­­­

05/11.09.2012

Mr. Bhanu Kumar, learned counsel for the petitioner seeks permission to  withdraw this petition with liberty to file fresh petition, challenging the order  dated 10.07.2009 (Annexure­ A to the counter affidavit). 

Accordingly,   present   petition   is   dismissed   as   withdrawn   with   the  aforesaid liberty. 

           (Alok Singh, J.) Manish