Jharkhand High Court
Yamuna Giri vs State Of Jharkhand & Ors. on 11 September, 2012
Author: Alok Singh
Bench: Alok Singh
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No. 2723 of 2005
Yamuna Giri ... ... ... Petitioner
Versus
The State of Jharkhand & Ors. ... ... ... Respondents
CORAM: HON'BLE MR. JUSTICE ALOK SINGH
For the Petitioner : Mr. Bhanu Kumar, Advocate
For the State : Mr. Ravi Kerketta, J.C. to G.P. IV
05/11.09.2012Mr. Bhanu Kumar, learned counsel for the petitioner seeks permission to withdraw this petition with liberty to file fresh petition, challenging the order dated 10.07.2009 (Annexure A to the counter affidavit).
Accordingly, present petition is dismissed as withdrawn with the aforesaid liberty.
(Alok Singh, J.) Manish