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[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

State of Madhya Pradesh - Subsection

Section 86(1)(a) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

(a)if such produce is a growing crop, on or near the land on which such crop has grown; or