Himachal Pradesh High Court
Satender Pal vs . State Of H.P. & Ors. on 15 May, 2026
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Satender Pal Vs. State of H.P. & Ors.
CWP No.20144 of 2025 .
15.05.2026 Present: Mr. A.K. Gupta, Advocate, for the petitioner.
Mr. Rajpal Thakur, Additional Advocate General, for the respondents.
As prayed for, list on 01.06.2026.
of rt Ajay Mohan Goel) Judge May 15, 2026 (Rishi) ::: Downloaded on - 16/05/2026 13:22:22 :::CIS