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Himachal Pradesh High Court

Satender Pal vs . State Of H.P. & Ors. on 15 May, 2026

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Satender Pal Vs. State of H.P. & Ors.

CWP No.20144 of 2025 .

15.05.2026 Present: Mr. A.K. Gupta, Advocate, for the petitioner.

Mr. Rajpal Thakur, Additional Advocate General, for the respondents.

As prayed for, list on 01.06.2026.

of rt Ajay Mohan Goel) Judge May 15, 2026 (Rishi) ::: Downloaded on - 16/05/2026 13:22:22 :::CIS