Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13A] [Entire Act] State of Kerala - Subsection Section 13A(6) in Kerala Marine Fishing Regulation Act, 1980 (6)Any nOn-official member may resign his membership by giving notice in writing to the Government but shall continue to hold office until his resignation is accepted by the Government.
