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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(4) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(4)Any person desirous of obtaining a copy of the notification under sub­section (1) may, on an application being made in that behalf, and on payment of such fees as may be prescribed, obtain the same.