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Calcutta High Court (Appellete Side)

Sujit Kumar Das & Ors vs The State Of West Bengal & Ors on 7 June, 2016

Author: Debangsu Basak

Bench: Debangsu Basak

                                                        1


07.06.2016

.

rc W.P. No. 19055(W) of 2003 Sujit Kumar Das & Ors.

-Vs-

The State of West Bengal & Ors.

None appears on behalf of the parties when the matter is called on. No accommodation is prayed for.

W.P.No. 19055(W) of 2003 stands dismissed for default.

(Debangsu Basak, J.)