Calcutta High Court (Appellete Side)
Sujit Kumar Das & Ors vs The State Of West Bengal & Ors on 7 June, 2016
Author: Debangsu Basak
Bench: Debangsu Basak
1 07.06.2016
.
rc W.P. No. 19055(W) of 2003 Sujit Kumar Das & Ors.
-Vs-
The State of West Bengal & Ors.
None appears on behalf of the parties when the matter is called on. No accommodation is prayed for.
W.P.No. 19055(W) of 2003 stands dismissed for default.
(Debangsu Basak, J.)