Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 84 in The General Rules (Civil), 1986 84. Record of parties statements. - Statements of parties or their counsel under Order X, Rules 1, 2 or of a similar nature shall be recorded on a full sheet or foolscap paper and shall be signed by the person making it.
