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Gujarat High Court

Mahadev Sea Foods Through Its ... vs The Veraval Ratnakar Co.Op. Bank Ltd. on 30 September, 2020

Author: Biren Vaishnav

Bench: Biren Vaishnav

            C/SCA/9407/2020                                    ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 9407 of 2020

==========================================================
       MAHADEV SEA FOODS THROUGH ITS PROPRIETOR GANESH
                       JETHALAL AAGIA
                            Versus
            THE VERAVAL RATNAKAR CO.OP. BANK LTD.
==========================================================
Appearance:
NILAY H PATEL(7856) for the Petitioner(s) No. 1
MR KETAN I ACHARYA(2415) for the Respondent(s) No. 1
==========================================================

  CORAM: HONOURABLE MR. JUSTICE BIREN VAISHNAV

                                 Date : 30/09/2020

                                   ORAL ORDER

Stand over to 20.10.2020.

(BIREN VAISHNAV, J) Divya / MEHUL B. TUVAR Page 1 of 1 Downloaded on : Thu Oct 01 00:29:31 IST 2020