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Central Information Commission

Mr.Ganpat Lal Hiralal vs National Insurance Co. Ltd. on 11 February, 2014

                   Central Information Commission
Room No.307, II Floor, B Wing, August Kranti Bhawan, Bhikaji Cama Place, New 
                                Delhi­110066
          Telefax:011­26180532 & 011­26107254  Website­cic.gov.in

                   Appeal: No. CIC/DS/A/2013/000369/MP
 
Appellant                                  :     Shri Ganpatlal , 
Barmer
Public Authority               :     NICL, Jaipur

Date of Hearing                :     11 February 2014 

Date of Decision               :     11 February 2014 
   
Facts:­ 

1. The   appellant,   Shri   Ganpatlal,   has   submitted   RTI  application   dated   26   June   2012   before   the   Manager,   TPA  Alankit,   Jaipur;   seeking   information   relating   to   the   total  number of mediclaim policies settled in a year, total number  of   mediclaim   policies   which  have   not   been   settled   in   a  year  etc.   (all   policies   issued   by   National   Insurance   Co.   Ltd.)  since 01 April 2007, through total of 03 points. 

2. The   appellant   preferred   appeal   dated   15   November   2012to  the   First   Appellate   Authority   (FAA),   National   Insurance   Co.  Ltd.,   Jaipur,   ,   when   he   didn't   receive   any   reply   from   the  concerned CPIO. No FAA order has been passed in this case.

3. Being  aggrieved and not satisfied  by the above response  of the public authority, the appellant preferred second appeal  before the Commission.  

4. The   matter   was   heard   today   via   videoconferencing.   Shri  Ganpatlal   made   submissions   telephonically.   Shri   Suresh   CPIO,  Shri   MK   Roy,   FAA/Jaipur,   Shri   Ashok   Kumar   and   Shri   S   Raja,  FAA/Jodhpur also made submissions from Jaipur.

5. The appellant had sought information regarding his policy  no. 370505/48/11/85000000559.

6. The   respondents   from   Jaipur   submitted   that   the   RTI  Application has been addressed  (along  with the Postal  Order)  to   the   Third   party   administrator   (TPA)   which   is   a   private  entity  in the present case. Hence, no order  of the CPIO and  FAA has been passed.

            

Decision Notice

7. The   Commission   dismisses   the   present   appeal   as   RTI  application  has  not  been   filed   as   per   the   provisions   of  the  RTI Act, 2005.

8. The   appellant   may   file   a   fresh   RTI   Application   to   the  CPIO, Shri Naresh Gagreja, 3rd and  4th  floor, Sun Towers, Main  Pal Road, Jodhpur,  Pin 342005.

(Manjula Prasher) Information Commissioner Authenticated true copy:

(T. K. Mohapatra) Dy. Secretary & Dy. Registrar Tel. No. 011­26105027 Copy to:­     Central Public Information Officer  National  Insurance  Co Ltd, Jaipur Regional Office,  Jeevan Nidhi Bldg, 2nd Floor,  Bhawani Singh Road, Jaipur Mr.  Ganpatlal    Mehta Ki Bas(Street) Jasol­344024,  Rajasthan.
First Appellate Authority   National  Insurance  Co Ltd, Jaipur Regional Office,  Jeevan Nidhi Bldg, 2nd Floor,  Bhawani Singh Road, Jaipur