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State of Rajasthan - Section

Section 67 in The Rajasthan Excise Rules, 1956

67. Delegation of powers.

- The Excise Commissioner may delegate all or any of his powers under this chapter to any subordinate officer.[Chapter VII-A] [Substituted by FD/RT/64, dated 5.2.1964, Published in Rajasthan Government Gazette Part IV-C (Extraordinary), dated 6.2.1964, [5-2-64].] Licence under the Guarantee System