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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Merchant Shipping (Recruitment And Placement Of Seafarers) Rules, 2005

(2)A recruitment and placement service license and such number of attested copies thereof equal to the number of branch offices of the recruitment and placement service shall be issued in Form II.