Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Uttar Pradesh - Subsection Section 28(p) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958 (p)the conditions of residence of the students of the University and the lavying of fees for residence in hostels maintained by the University;
