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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(m) in The Oil Mines Regulations, 2017

(m)"cementing" means an operation by which cement and water mixture is pumped down through the casing in such a way that it fills the space between casing and walls of the well to a pre-determined height above the bottom of the well;