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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(1)(b) in The West Bengal Co-Operative Societies Act, 1983

(b)every member of a co-operative society, other than a nominal member, shall have equal right of voting in accordance with the principle of "one member, one vote";