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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Gujarat - Subsection

Section 33(2)(i) in Gujarat Closed Textile Undertakings (Nationalisation) Act, 1986

(i)[ All dues including gratuity of employees in the specified textile undertaking; [Substituted for 'All dues including gratuity of employees in the specified textile undertaking' by Gujarat 20 of 1986, dated 3rd September 1986]