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State of Tamilnadu - Section

Section 14 in The Bharathiar University Statutes

14. Statute.

- 3. Working Hours for Officer and Teachers-The officer of University shall be open daily for transaction of business between 10.30 a.m. and 5.00 p.m. with a break of 30 minutes to be availed for lunch between 13.00. and 14.00. hours except on Sundays and Government Gazetted holidays. The office may be closed for a day or part of a day on particular occasions at the discretion of the Vice-Chancellor provided arrangements are made for the transaction of urgent business.The hours of work for the University Department of Study and Research shall be the same as the hours prescribed for the University Office, except in the case of members of staff engaged in conducting classes outside the prescribed hours. Their hours shall be such as may be prescribed by the Vice-Chancellor.