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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of West Bengal - Subsection

Section 28(1)(a) in The West Bengal Correctional Services Act, 1992

(a)ex officio members
(i)the Secretary, Home (Jails) Department, Government of West Bengal, or his nominee not below the rank of Joint Secretary to the Government of West Bengal;
(ii)the Inspector General of Correctional Services;
(iii)the Secretary, Judicial Department, Government of West Bengal, or his nominee not below the rank of Joint Secretary to the Government of West Bengal;
(iv)the Deputy Inspector General of Police, Special Cell, Criminal Investigation Department;
(v)the Deputy Director of Social Education, Government of West Bengal;
(vi)the Head of the Department of Experimental Psychology, University of Calcutta;
(vii)the Headmaster, Borstal School, Berhampore;
(viii)the Superintendent, correctional Home for Women, if any;