Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33A(2)] [Section 33A] [Entire Act] State of Haryana - Subsection Section 33A(2)(a) in The Punjab Excise Act, 1914 (a)any duty on intoxicants which are not excisable articles within the meaning of this Act ; and