Patna High Court - Orders
Brij Kishore Tiwari vs The State Of Bihar, The Secretary Home ... on 1 July, 2014
Author: Gopal Prasad
Bench: Gopal Prasad
Patna High Court Cr. WJC No.565 of 2014 (2) dt.01-07-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Writ Jurisdiction Case No.565 of 2014
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Brij Kishore Tiwari
.... .... Petitioner/s
Versus
The State of Bihar, The Secretary Home Department, Govt. of Bihar &
Ors.
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr.
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE GOPAL PRASAD
ORAL ORDER
2 01-07-2014In view of S.R. defect no. 14(1) learned counsel for the petitioner pray that his relief may be confined to relief no. 1 and other relief be deleted.
Prayer is allowed.
m.p. (Gopal Prasad, J)
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