Delhi High Court - Orders
Trusted Info Systems Private Limited vs Indian Computer Emergency Response ... on 30 May, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7508/2021
TRUSTED INFO SYSTEMS PRIVATE LIMITED..... Petitioner
Through: Mr.Tarang Gupta, Adv.
versus
INDIAN COMPUTER EMERGENCY RESPONSE TEAM & ANR.
..... Respondents
Through: Mr.Vikram Jetly, CGSC with
Ms.Shreya Jetly, Advs. for
respondents.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 30.05.2022 The Court notes that after pleadings had been exchanged, certain additional documents have been filed on the record. Learned counsel for the petitioner prays for the same being taken on record. The prayer as orally made is granted.
Since the petitioner proposes to rely on those documents, let learned appearing for the respondents file an additional reply dealing with the additional documents filed on or before the next date fixed.
List again on 19.10.2022.
YASHWANT VARMA, J.
MAY 30, 2022 bh Signature Not Verified Digitally Signed By:NEHA Signing Date:31.05.2022 18:16:38