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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2) in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020

(2)A Jan-Aadhaar ID shall be a random number and bear no relation to the attributesor identity of the Jan-Aadhaar ID holder.