Gauhati High Court
Page No.# 1/6 vs The State Of Assam And 3 Ors on 24 November, 2025
Author: M. Zothankhuma
Bench: Michael Zothankhuma
Page No.# 1/6
GAHC010256372025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6650/2025
SMTI. SUNITI DAS AND 19 ORS.
W/O LATE HARI BILASH DAS, D/O JEW RAM DAS, VILL- MEDHIPARA,
MIRZAPUR, P.S.- AZARA, DIST- KAMRUP (M), ASSAM, PIN-781017
2: GIREEN CHANDRA DAS
S/O HARI BILASH DAS
VILL- MEDHIPARA
MIRZAPUR
P.S.- AZARA
DIST- KAMRUP (M)
ASSAM
PIN-781017
3: DIPANKAR DAS
S/O HARI BILASH DAS
VILL- MEDHIPARA
MIRZAPUR
P.S.- AZARA
DIST- KAMRUP (M)
ASSAM
PIN-781017
4: SMTI. NILIMA DAS
W/O DHARANI DHAR DAS
VILL- MEDHIPARA
MIRZAPUR
P.S.- AZARA
DIST- KAMRUP (M)
ASSAM
PIN-781017
5: GUNAJIT DAS
S/O LATE DHARANI DHAR DAS
VILL- MEDHIPARA
Page No.# 2/6
MIRZAPUR
P.S.- AZARA
DIST- KAMRUP (M)
ASSAM
PIN-781017
6: MD. KHALEQUR ZAMAN
S/O LATE RAHMAN ALI
R/O SOUTH SARANIA
P.O.- ULUBARI
P.S.- PALTAN BAZAR
DIST- KAMRUP (M)
ASSAM
PIN-781007
7: MS. ANOWARA BEGUM
D/O LATE MAFIZ UDDIN AHMED
R/O LOWER MIRZAPUR
P.O.- AZARA
P.S.- AZARA
DIST- KAMRUP (M)
ASSAM
PIN-781017
8: MD. AMINUL ISLAM
S/O LATE MD. CHUNU ALI
R/O LOWER MIRZAPUR
P.O.- AZARA
P.S.- AZARA
DIST- KAMRUP (M)
ASSAM
PIN-781017
9: MD. AZHAR ALI
S/O LATE MD. CHUNU ALI
R/O LOWER MIRZAPUR
P.O.- AZARA
P.S.- AZARA
DIST- KAMRUP (M)
ASSAM
PIN-781017
10: MD. PARVEEN SULTANA
D/O LATE MD. CHUNU ALI
W/O ZEESHAN IFTIKAR
R/O HOUSE NO. 43
HEMGIRI PATH
P.O.- ULUBARI
Page No.# 3/6
P.S.- PALTAN BAZAR
DIST- KAMRUP (M)
ASSAM
PIN-781007
11: AIJAN BIBI
W/O LATE CHAND MUHAMMAD ALI
R/O LOWER MIRZAPUR
P.O.- AZARA
P.S.- AZARA
DIST- KAMRUP (M)
ASSAM
PIN-781017
12: MOHAMMED SARIFUL ALI
S/O LATE CHAND MUHAMMAD ALI
R/O LOWER MIRZAPUR
P.O.- AZARA
P.S.- AZARA
DIST- KAMRUP (M)
ASSAM
PIN-781017
13: MD. SADEK ALI
S/O LATE CHAND MUHAMMAD ALI
R/O LOWER MIRZAPUR
P.O.- AZARA
P.S.- AZARA
DIST- KAMRUP (M)
ASSAM
PIN-781017
14: MD. SABED ALI
S/O LATE CHAND MUHAMMAD ALI
R/O LOWER MIRZAPUR
P.O.- AZARA
P.S.- AZARA
DIST- KAMRUP (M)
ASSAM
PIN-781017
15: MD. FIROJ ALI
S/O LATE MIYAJAN ALI
R/O LOWER MIRZAPUR
P.O.- AZARA
P.S.- AZARA
DIST- KAMRUP (M)
ASSAM
Page No.# 4/6
PIN-781017
16: SAMSUN NESSA
W/O LATE RAJAT ALI
R/O LOWER MIRZAPUR
P.O.- AZARA
P.S.- AZARA
DIST- KAMRUP (M)
ASSAM
PIN-781017
17: RAJIUL ISLAM
S/O LATE RAJAT ALI
R/O LOWER MIRZAPUR
P.O.- AZARA
P.S.- AZARA
DIST- KAMRUP (M)
ASSAM
PIN-781017
18: ABDUL RAHMAN
S/O LATE RAJAT ALI
R/O LOWER MIRZAPUR
P.O.- AZARA
P.S.- AZARA
DIST- KAMRUP (M)
ASSAM
PIN-781017
19: MRS. RASHIDA BEGUM
D/O LATE RAJAT ALI
R/O MIRZAPUR
P.O.- AZARA
P.S.- AZARA
DIST- KAMRUP (M)
ASSAM
PIN-781017. PRESENT ADDRESS- W/O OSMAN ALI
VILL- NO. 1 UTTAR SAKHADARI
P.O.- DAMALCHOSH
DIST- KAMRUP (R)
ASSAM
PIN-781135
20: MAKIBUR RAHMAN
S/O LATE MASHEB ALI
H/N-1242
VILL- GARIGAON
NEAR OWRTOL MOSJID
Page No.# 5/6
P.O.- JALUKBARI
SATMILE ROAD
P.S.- JALUKBARI
DIST- KAMRUP (M)
ASSAM
PIN-78101
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE CHIEF SECRETARY, ASSAM SECRETARIAT,
GUWHAATI-781006, ASSAM
2:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
REVENUE AND DISASTER MANAGEMENT DEPTT.
ASSAM SECRETARIAT
DISPUR
GUWHAATI-781006
ASSAM
3:THE LEGAL REMEMBRANCER CUM COMMISSIONER AND SECRETARY
JUDICIAL DEPARTMENT
ASSAM SECRETARIAT
DISPUR
GUWAHATI-781006
ASSAM
4:THE DISTRICT COMMISSIONER
KAMRUP (M)
ASSAM
OFFICE OF THE DISTRICT COMMISSIONER
KAMRUP (M)
ASSAM
PIN-78103
Advocate for the Petitioner : MR. A K TALUKDAR, M RAHOMAN,MR SHAHIN YUSUF
Advocate for the Respondent : GA, ASSAM, SC, REVENUE
Page No.# 6/6
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
HONOURABLE MRS. JUSTICE MITALI THAKURIA
ORDER
24.11.2025 (M. Zothankhuma, J) The case of the petitioners is that the Assam Land (Requisition and Acquisition) Act, 1964 should be set aside and the law to be applied for acquisition of the petitioners' land should be the Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 On the other hand, Mr. R. Borpujari, learned counsel for the Revenue Department submits that the petitioner has filed another writ petition, i.e. WP(C) 6374/2024, which is pending before the learned Single Bench pertaining to the acquisition of land for approach to the new terminal of the LGBI Airport in Guwahati.
List the matter again on 28.11.2025.
JUDGE JUDGE Comparing Assistant