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Gauhati High Court

Page No.# 1/6 vs The State Of Assam And 3 Ors on 24 November, 2025

Author: M. Zothankhuma

Bench: Michael Zothankhuma

                                                                 Page No.# 1/6

GAHC010256372025




                                                          undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/6650/2025

         SMTI. SUNITI DAS AND 19 ORS.
         W/O LATE HARI BILASH DAS, D/O JEW RAM DAS, VILL- MEDHIPARA,
         MIRZAPUR, P.S.- AZARA, DIST- KAMRUP (M), ASSAM, PIN-781017

         2: GIREEN CHANDRA DAS
          S/O HARI BILASH DAS
         VILL- MEDHIPARA
          MIRZAPUR
          P.S.- AZARA
          DIST- KAMRUP (M)
         ASSAM
          PIN-781017

         3: DIPANKAR DAS
          S/O HARI BILASH DAS
         VILL- MEDHIPARA
          MIRZAPUR
          P.S.- AZARA
          DIST- KAMRUP (M)
         ASSAM
          PIN-781017

         4: SMTI. NILIMA DAS
         W/O DHARANI DHAR DAS
         VILL- MEDHIPARA
          MIRZAPUR
          P.S.- AZARA
          DIST- KAMRUP (M)
         ASSAM
          PIN-781017

         5: GUNAJIT DAS
          S/O LATE DHARANI DHAR DAS
         VILL- MEDHIPARA
                               Page No.# 2/6

MIRZAPUR
P.S.- AZARA
DIST- KAMRUP (M)
ASSAM
PIN-781017

6: MD. KHALEQUR ZAMAN
 S/O LATE RAHMAN ALI
 R/O SOUTH SARANIA
 P.O.- ULUBARI
 P.S.- PALTAN BAZAR
 DIST- KAMRUP (M)
ASSAM
 PIN-781007

7: MS. ANOWARA BEGUM
 D/O LATE MAFIZ UDDIN AHMED
 R/O LOWER MIRZAPUR
 P.O.- AZARA
 P.S.- AZARA
 DIST- KAMRUP (M)
ASSAM
 PIN-781017

8: MD. AMINUL ISLAM
 S/O LATE MD. CHUNU ALI
 R/O LOWER MIRZAPUR
 P.O.- AZARA
 P.S.- AZARA
 DIST- KAMRUP (M)
ASSAM
 PIN-781017

9: MD. AZHAR ALI
 S/O LATE MD. CHUNU ALI
 R/O LOWER MIRZAPUR
 P.O.- AZARA
 P.S.- AZARA
 DIST- KAMRUP (M)
ASSAM
 PIN-781017

10: MD. PARVEEN SULTANA
 D/O LATE MD. CHUNU ALI
W/O ZEESHAN IFTIKAR
 R/O HOUSE NO. 43
 HEMGIRI PATH
 P.O.- ULUBARI
                                Page No.# 3/6

P.S.- PALTAN BAZAR
DIST- KAMRUP (M)
ASSAM
PIN-781007

11: AIJAN BIBI
W/O LATE CHAND MUHAMMAD ALI
 R/O LOWER MIRZAPUR
 P.O.- AZARA
 P.S.- AZARA
 DIST- KAMRUP (M)
ASSAM
 PIN-781017

12: MOHAMMED SARIFUL ALI
 S/O LATE CHAND MUHAMMAD ALI
 R/O LOWER MIRZAPUR
 P.O.- AZARA
 P.S.- AZARA
 DIST- KAMRUP (M)
ASSAM
 PIN-781017

13: MD. SADEK ALI
 S/O LATE CHAND MUHAMMAD ALI
 R/O LOWER MIRZAPUR
 P.O.- AZARA
 P.S.- AZARA
 DIST- KAMRUP (M)
ASSAM
 PIN-781017

14: MD. SABED ALI
 S/O LATE CHAND MUHAMMAD ALI
 R/O LOWER MIRZAPUR
 P.O.- AZARA
 P.S.- AZARA
 DIST- KAMRUP (M)
ASSAM
 PIN-781017

15: MD. FIROJ ALI
 S/O LATE MIYAJAN ALI
 R/O LOWER MIRZAPUR
 P.O.- AZARA
 P.S.- AZARA
 DIST- KAMRUP (M)
ASSAM
                                               Page No.# 4/6

PIN-781017

16: SAMSUN NESSA
W/O LATE RAJAT ALI
 R/O LOWER MIRZAPUR
 P.O.- AZARA
 P.S.- AZARA
 DIST- KAMRUP (M)
ASSAM
 PIN-781017

17: RAJIUL ISLAM
 S/O LATE RAJAT ALI
 R/O LOWER MIRZAPUR
 P.O.- AZARA
 P.S.- AZARA
 DIST- KAMRUP (M)
ASSAM
 PIN-781017

18: ABDUL RAHMAN
 S/O LATE RAJAT ALI
 R/O LOWER MIRZAPUR
 P.O.- AZARA
 P.S.- AZARA
 DIST- KAMRUP (M)
ASSAM
 PIN-781017

19: MRS. RASHIDA BEGUM
 D/O LATE RAJAT ALI
 R/O MIRZAPUR
 P.O.- AZARA
 P.S.- AZARA
 DIST- KAMRUP (M)
ASSAM
 PIN-781017. PRESENT ADDRESS- W/O OSMAN ALI
VILL- NO. 1 UTTAR SAKHADARI
 P.O.- DAMALCHOSH
 DIST- KAMRUP (R)
ASSAM
 PIN-781135

20: MAKIBUR RAHMAN
 S/O LATE MASHEB ALI
 H/N-1242
VILL- GARIGAON
 NEAR OWRTOL MOSJID
                                                                       Page No.# 5/6

             P.O.- JALUKBARI
             SATMILE ROAD
             P.S.- JALUKBARI
             DIST- KAMRUP (M)
             ASSAM
             PIN-78101

            VERSUS

            THE STATE OF ASSAM AND 3 ORS.
            REPRESENTED BY THE CHIEF SECRETARY, ASSAM SECRETARIAT,
            GUWHAATI-781006, ASSAM

            2:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
            ASSAM
             REVENUE AND DISASTER MANAGEMENT DEPTT.
            ASSAM SECRETARIAT
             DISPUR
             GUWHAATI-781006
            ASSAM

            3:THE LEGAL REMEMBRANCER CUM COMMISSIONER AND SECRETARY
             JUDICIAL DEPARTMENT
            ASSAM SECRETARIAT
             DISPUR
             GUWAHATI-781006
            ASSAM

            4:THE DISTRICT COMMISSIONER
             KAMRUP (M)
            ASSAM
             OFFICE OF THE DISTRICT COMMISSIONER
             KAMRUP (M)
            ASSAM
             PIN-78103

Advocate for the Petitioner   : MR. A K TALUKDAR, M RAHOMAN,MR SHAHIN YUSUF

Advocate for the Respondent : GA, ASSAM, SC, REVENUE
                                                                       Page No.# 6/6

                                 BEFORE
               HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                 HONOURABLE MRS. JUSTICE MITALI THAKURIA

                                     ORDER

24.11.2025 (M. Zothankhuma, J) The case of the petitioners is that the Assam Land (Requisition and Acquisition) Act, 1964 should be set aside and the law to be applied for acquisition of the petitioners' land should be the Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 On the other hand, Mr. R. Borpujari, learned counsel for the Revenue Department submits that the petitioner has filed another writ petition, i.e. WP(C) 6374/2024, which is pending before the learned Single Bench pertaining to the acquisition of land for approach to the new terminal of the LGBI Airport in Guwahati.

List the matter again on 28.11.2025.

                       JUDGE                       JUDGE




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