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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Karnataka - Subsection

Section 13(1)(e) in Karnataka Industries (Facilitation) Act, 2002

(e)to provide secretarial support to the High level Clearance Committee, State level Single Window Clearance Committee and the District level Single Window Clearance Committee.