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Himachal Pradesh High Court

Sh. Gopal Krishan vs . Smt. Bimla Kumari And Others on 14 March, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Sh. Gopal Krishan vs. Smt. Bimla Kumari and others .

Civil Suit No. 01 of 2020 14.03.2023 Present: Mr. Mukul Sood, Advocate, for the plaintiff.

Mr. Ishan Sharma, Advocate for defendant No. 1.

Ms. Shreya Chauhan, Advocate for defendant No. 2.

Mr. B.S. Chauhan, Senior Advocate with Mr. Munish Datwalia, Advocate for the proposed defendant.

OMP No. 18 of 2023 Notice. Learned Counsel appearing for the non-

applicants, accept notice on behalf of the respective parties. Reply, as prayed for, be filed within four weeks. List thereafter.

(Ajay Mohan Goel) Judge March 14, 2023 (narender) ::: Downloaded on - 14/03/2023 20:50:03 :::CIS