Section 41(2)(k) in Arunachal Pradesh University of Studies Act, 2012

[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 41(2)(k) in Arunachal Pradesh University of Studies Act, 2012

(k)The payment of any other expense including a management fee payable to any organization charged with the responsibility of Managing the University on behalf of Sponsoring Body, as approved by the Board of Management to be an expense for the purpose of the University;,

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State of Arunachal Pradesh - Subsection

Section 41(2)(k) in Arunachal Pradesh University of Studies Act, 2012