Pawan Thakur vs . State Of H.P & Anr. on 24 March, 2022

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Himachal Pradesh High Court

Pawan Thakur vs . State Of H.P & Anr. on 24 March, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

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Pawan Thakur vs. State of H.P & anr.

Cr. MMO No.80/2019

A 24.3.2022 Present: Mr. Sanjeev Kumar Suri, Advocate, for the petitioner.

Mr. Yudhbir Singh Thakur and Mr. Bhupinder Singh Thakur, Dy. Advocates General, for the respondents- State.

rAs prayed for by the learned counsel for the petitioner, list after four weeks.

( Chander Bhusan Barowalia ) Judge 24th March, 2022 (CS) ::: Downloaded on - 24/03/2022 20:13:19 :::CIS