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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(3) in The U.P. Debt Relief Act, 1977

(3)"Civil Court" includes-
(a)any court exercising jurisdiction under the Provincial Insolvency Act, 1920;
(b)a Nyaya Panchayat established under the U.P. Panchayat Raj Act, 1947 ;
(c)a court exercising powers under the Provincial Small Cause Courts Act, 1947;