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State of Goa - Section

Section 2 in Prisons (Goa, Daman and Diu Amendment) Act, 1967

2. Insertions of new sections 58-A and 58-B.

- After section 58 of the Prisons Act 1894 (Central Act IX of 1894) hereinafter referred to as the Principal Act, the following sections shall be inserted, namely:-