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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Manipur - Subsection

Section 18(3)(ii) in The Manipur Highways Act, 1979

(ii)if and in so far as the land is subject so substantially similar restrictions in force under some other enactment which were so in force at the date when the restriction were imposed under this Act, or