Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act] State of Sikkim - Subsection Section 5(6)(d) in Sikkim Prohibition of Beggary Act, 2004 (d)such other matters as may, in the opinion of the Court, required to be taken into consideration in the interest of the beggar and offenders.