Patna High Court - Orders
The Union Of India Through The ... vs Ajeet Kumar on 6 July, 2011
Author: V.N.Sinha
Bench: V.N.Sinha
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Review No.141 of 2010
IN
(CWJC 5059/2010)
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THE UNION OF INDIA THROUGH THE D.I.G.(KARMIK AND BHARTI) MAHA
NIDESHALAYA INDO TIBETAN BORDER POLICE CENTRAL OFFICE PARISAR
KHAND-2 & ORS.
Versus
AJEET KUMAR
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3. 06.07.2011. Let a copy of this review petition be served on the counsel for the writ petitioner Ajit Kumar whose address and mobile number is available on the Vakalatnama filed with the writ petition.
Put up on the next appointed day under the same heading.
(V.N.Sinha,J.) P.K.P.