Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Patna High Court - Orders

The Union Of India Through The ... vs Ajeet Kumar on 6 July, 2011

Author: V.N.Sinha

Bench: V.N.Sinha

                      IN THE HIGH COURT OF JUDICATURE AT PATNA

                                      Civil Review No.141 of 2010
                                                      IN
                                             (CWJC 5059/2010)

              ====================================================
         THE UNION OF INDIA THROUGH THE D.I.G.(KARMIK AND BHARTI) MAHA
     NIDESHALAYA INDO TIBETAN BORDER POLICE CENTRAL OFFICE PARISAR
                              KHAND-2 & ORS.
                                             Versus
                                       AJEET KUMAR
              ====================================================

3.     06.07.2011

. Let a copy of this review petition be served on the counsel for the writ petitioner Ajit Kumar whose address and mobile number is available on the Vakalatnama filed with the writ petition.

Put up on the next appointed day under the same heading.

(V.N.Sinha,J.) P.K.P.