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State of Gujarat - Section

Section 281 in Gujarat High Court Rules, 1993

281. Endorsement on Vakalatnama.

- Every Vakalatnama specified in Rule 285 shall before it is filed in Court bear an endorsement of acceptance signed by the Advocate concerned or by any other Advocate for him provided the former acknowledge and ratifies the acceptance of the appointment within four days from the date of its being filed in the Court.