Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 157A(1)] [Section 157A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 157A(1)(x) in The Subsidiary Rules

(x)every order sanctioning earned leave shall indicate the balance of earned leave at the credit of the Government servant;