Kerala High Court
Musthafa vs Pattasseri Cheriyakomukutty Haji on 4 August, 2021
Author: V.G.Arun
Bench: V.G.Arun
CRP(LR) No.364/2014 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
Wednesday, the 4th day of August 2021 / 13th Sravana, 1943
CRP(LR) NO. 364 OF 2014
AA 173/2000 OF THE COURT OF APPELLATE AUTHORITY (LR), THRISSUR
SM 47/1987 OF SPECIAL TAHSILDAR (LR) CUM LAND TRIBUNAL, PARAPPANANGADI
PETITIONER/SUPPLEMENTAL 6TH RESPONDENT IN A.A. & S/O.2ND CULTIVATING TENANT IN
SM:
1. MUSTHAFA, S/O.KUNHALAN, PALLIKKAL HOUSE, KODINHI AMSOM DESOM, POST
KODINHI, TIRURANGADI TALUK, MALAPPURAM DISTRICT. [DIED]
2. KADEEJA P, W/O.THE LATE MUSTHAFA, AGED 40, RESIDING AT PALLIKKAL
HOUSE, KOTTATHANGADI, POST KODINHI, NANNAMBRA, MALAPPURAM DISTRICT,
PIN-676309.
3. RASHIDA, D/O.THE LATE MUSTHAFA, W/O.ABBAS, AGED 24, RESIDING AT
PALLIKKAL HOUSE, KOTTATHANGADI, POST KODINHI, NANNAMBRA, MALAPPURAM
DISTRICT, PIN-676309.
4. RAMSHEEDA, D/O.THE LATE MUSTHAFA, AGED 23, RESIDING AT PALLIKKAL
HOUSE, KOTTATHANGADI, POST KODINHI, NANNAMBRA, MALAPPURAM DISTRICT,
PIN-676309.
5. MYMOONATH, D/O.THE LATE MUSTHAFA, AGED 21, RESIDING AT PALLIKKAL
HOUSE, KOTTATHANGADI, POST KODINHI, NANNAMBRA, MALAPPURAM DISTRICT,
PIN-676309.
6. SAFEEDA, D/O.THE LATE MUSTHAFA, AGED 18, RESIDING AT PALLIKKAL
HOUSE, KOTTATHANGADI, POST KODINHI, NANNAMBRA, MALAPPURAM DISTRICT,
PIN-676309.
7. MUHAMMED NISHAD P, S/O.THE LATE MUSTHAFA, AGED 12 (MINOR),
REPRESENTED BY GUARDIAN AND MOTHER KADEEJA P, W/O.THE LATE
MUSTHAFA,AGED 40, RESIDING AT PALLIKKAL HOUSE, KOTTATHANGADI, POST
KODINHI, NANNAMBRA, MALAPPURAM DISTRICT, PIN-676309.
Supplemental petitioners 2 to 7 are impleaded as the legal heirs of
the deceased 1st petitioner vide order dated 23/07/2018 in IA
1767/2018.
BY ADVS.SRI.T.KRISHNAN UNNI, SENIOR ADVOCATE ALONG WITH
SRI.SAJU.S.A, SRI.M.DEVESH,SRI.K.C.KIRAN, SRI.ASHWIN
SATHYANATH, SMT.M.R.MINI,SMT.MEENA.A.,SRI.VINOD RAVINDRANATH
RESPONDENTS/SUPPLEMENTAL APPELLANT IN A.A. AND RESPONDENTS 21 AND 23 TO 29 AND
STATE:
1. PATTASSERI CHERIYAKOMUKUTTY HAJI, S/O.KUNHAHAMMED, KODINHI AMSOM,
THIRUTHI DESOM, POST KODINHI, TIRURANGADI TALUK, MALAPPURAM DISTRICT
- 676 309.
2. HASSAN, S/O.PUTHUPRAKKAT AHAMMED HAJI, KODINHI AMSOM DESOM, POST
KODINHI, TIRURANGADI TALUK, MALAPPURAM DISTRICT - 676 309.
3. KADEEJA, D/O.PUTHUPRAKKAT AHAMMED HAJI, KODINHI AMSOM DESOM, POST
CRP(LR) No.364/2014 2/3
KODINHI, TIRURANGADI TALUK, MALAPPURAM DISTRICT - 676 309. [DIED]
4. SAINABHA, D/O.PUTHUPRAKKAT AHAMMED HAJI, KODINHI AMSOM DESOM, POST
KODINHI, TIRURANGADI TALUK, MALAPPURAM DISTRICT - 676 309.
5. MUHAMMEDALI, S/O.PUTHUPRAKKAT MUHAMMEDKUTTY, KODINHI AMSOM DESOM,
POST KODINHI, TIRURANGADI TALUK, MALAPPURAM DISTRICT - 676 309.
6. MUHAMMED SHAFI, S/O.PUTHUPRAKKAT MUHAMMEDKUTTY, KODINHI AMSOM DESOM,
POST KODINHI, TIRURANGADI TALUK, MALAPPURAM DISTRICT - 676 309.
7. SIDDIQUE, S/O.PUTHUPRAKKAT MUHAMMEDKUTTY, KODINHI AMSOM DESOM, POST
KODINHI, TIRURANGADI TALUK, MALAPPURAM DISTRICT - 676 309.
8. IQUABAL, S/O.PUTHUPRAKKAT MUHAMMEDK2020UTTY, KODINHI AMSOM DESOM,
POST KODINHI, TIRURANGADI TALUK, MALAPPURAM DISTRICT - 676 309.
9. ATHIKA, D/O.PUTHUPRAKKAT MUHAMMEDKUTTY, KODINHI AMSOM DESOM, POST
KODINHI, TIRURANGADI TALUK, MALAPPURAM DISTRICT - 676 309.
10. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY, THIRUVANANTHAPURAM,
PIN - 695 001.
11. MALAYAMPALLI BEERANKUTTY, S/O LATE MUHAMMED, P.O.KODINHI, MALAPPURAM
DISTRICT, PIN-676309.
12. MALAYAMPALLI PATHUMMU, W/O MALAYAMPALLI ABU, C.K NAGAR, CHEMMAD
P.O., TIRURANGADI, MALAPPURAM DISTRICT, PIN-676306.
13. MALAYAMPALLI IBRAHIM, S/O LATE MUHAMMED, P.O.KODINHI, MALAPPURAM
DISTRICT, PIN-676309.
14. MALAYAMPALLI SHEREEFA, W/O KANJEERA MARAKKAR, VELLIYAMPURAM P.O.,
THAYYALINGAL, MALAPPURAM DISTRICT, PIN-676320.
15. MALAYAMPALLI SULAIKHA, W/O MAHROOF, PALAERI HOUSE, P.O.KOORIYAD, VIA
TIRURANGADI, MALAPPURAM DISTRICT, PIN-676306.
Additional Respondents Nos 11 to 15 are impleaded as the legal heirs
of the deceased 3rd respondent vide order dated 01/12/2015 in IA
3116/2014.
BY ADVS.SRI.T.SETHUMADHAVAN, SENIOR ADVOCATE ALONG WITH SRI.PUSHPARAJAN
KODOTH,SRI.K.JAYESH MOHANKUMAR,SMT.VANDANA MENON, SMT.DEEPA NARAYANAN
FOR R1
BY ADV.SRI.VINAY MATHEW JOSEPH FOR R9
BY GOVERNMENT PLEADER FOR R10
This CRP (LR) having come up for orders on 04.08.2021, upon perusing
the petition, the court on the same day passed the following:
CRP(LR) No.364/2014 3/3
ORDER
Learned counsel appearing for the petitioner and the party respondents submits that there is possibility of entire dispute being settled among the parties and that the parties are willing to appear before the Mediation Centre, High Court of Kerala.
The parties are therefore directed to appear before the Nodal Officer, High Court Mediation Centre, High Court of Kerala at 11.00 a.m. on 11/08/2021. The Registry shall transmit a copy of the civil revision petition to the High Court Mediation Centre, forthwith.
Sd/-
V.G.ARUN JUDGE 04-08-2021 /True Copy/ Assistant Registrar