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Custom, Excise & Service Tax Tribunal

Idar Taluka Sahakari Kharid Vechan ... vs Surat-I on 6 December, 2022

         Customs, Excise & Service Tax Appellate Tribunal,
                  West Zonal Bench : Ahmedabad
                         REGIONAL BENCH - COURT NO. 3


                     EXCISE Appeal No. 11597 of 2019-DB

[Arising out of OIO-SUR-EXCUS-COM-02-18-19 dated 19/03/2019 passed by Commissioner
of Central Excise, Customs and Service Tax-SURAT-I]

Idar Taluka Sahakari Kharid Vechan Sangh Limited                      ....Appellant
Opp. Vijay Market Tower Road, Tal. Idar
Sabarkantha, Gujarat

                                          VERSUS

C.C.E. & S.T.-Surat-i                                         ....Respondent

New Building...Opp. Gandhi Baug, Chowk Bazar, Surat, Gujarat-395001 APPEARANCE:

Ms. Ruhi Jhota, Advocate for the Appellant Shri. G. Kirupanandan, Authorized Representative for the Respondent CORAM: HON'BLE MEMBER (JUDICIAL), MR. RAMESH NAIR HON'BLE MEMBER (TECHNICAL), MR. RAJU DATE OF HEARING : 06.12.2022 DATE OF DECISION: 06.12. 2022 The appeal is disposed of. For order, see order of date in Excise Appeal No. 11109 of 2019.
(RAMESH NAIR) MEMBER (JUDICIAL) (RAJU) MEMBER (TECHNICAL) Prachi