Custom, Excise & Service Tax Tribunal
Idar Taluka Sahakari Kharid Vechan ... vs Surat-I on 6 December, 2022
Customs, Excise & Service Tax Appellate Tribunal,
West Zonal Bench : Ahmedabad
REGIONAL BENCH - COURT NO. 3
EXCISE Appeal No. 11597 of 2019-DB
[Arising out of OIO-SUR-EXCUS-COM-02-18-19 dated 19/03/2019 passed by Commissioner
of Central Excise, Customs and Service Tax-SURAT-I]
Idar Taluka Sahakari Kharid Vechan Sangh Limited ....Appellant
Opp. Vijay Market Tower Road, Tal. Idar
Sabarkantha, Gujarat
VERSUS
C.C.E. & S.T.-Surat-i ....Respondent
New Building...Opp. Gandhi Baug, Chowk Bazar, Surat, Gujarat-395001 APPEARANCE:
Ms. Ruhi Jhota, Advocate for the Appellant Shri. G. Kirupanandan, Authorized Representative for the Respondent CORAM: HON'BLE MEMBER (JUDICIAL), MR. RAMESH NAIR HON'BLE MEMBER (TECHNICAL), MR. RAJU DATE OF HEARING : 06.12.2022 DATE OF DECISION: 06.12. 2022 The appeal is disposed of. For order, see order of date in Excise Appeal No. 11109 of 2019.
(RAMESH NAIR) MEMBER (JUDICIAL) (RAJU) MEMBER (TECHNICAL) Prachi