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State of Rajasthan - Section

Section 51 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

51. Method of giving notice.

- Notice of an adjournment motion shall be given before the commencement of the sitting on the day on which the motion is proposed to be made to each of the following:
(i)the Speaker,
(ii)the Minister concerned, and
(iii)the Secretary.