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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1)(e) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

(e)description of the common areas and facilities if any, stating to which apartments, their use is reserved;