Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 525] [Entire Act] State of Odisha - Subsection Section 525(1) in Orissa Municipal Rules, 1953 (1)"masonary buildings" means any building other than a hut and includes any structure a substantial part of which is made of masonary, steel, iron or other metal;
