Karnataka High Court
Sri Chandre Gowda vs Sri Bommegowda S/O Nanjegowda @ on 7 January, 2011
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
food. IS THE HiGE COURT OF EARNATARA, AT BANGALORE DATED THIS THE 77 DAY OF JANUARY, 2011 - BEPORE HOW BLE MR. JUSTICE RAM MOHAN REDDY WRIT PETITION NO.30067 OF 2009 (GM-CPCt wo CHAR DRE GOUDA 7 _ oe & MAREGOWDA AGED ABOUT 63 YEARS . see AGRICUL RIST, R/O Oo JORLAL IASANDRA WILEAESS , KODINALLI A HOBL ob KANAKAP LRA TAL TR, BADANAGSABA GISTs HIG bunt PET? he & 2 TESTE: BE, (By Sri: TM NADAF, ADV) AND: Seah. SERIE OMMEGO WDA. 8/0 MAMIEGOWDA @ NINA EGOWDA GED 1 MAJOR, ; LLEGOWAD, 8/6 MUDEUMAREGOWDA 10 CHANNASAND {RA VILLAGE, MODTHALLE . TORII, MANARAPMICA TALUE a RAMAS SAGARA TST RECT 2. SRY RAR LIEQOWDA @ MU NINARJEGOWDA PEON, JAMATHA BAZAR, BOAD, HANGALOBE SINCE DECEASED aay ) SMT. KEMPAMMA W/O LATE NANJE 7 COWRA AG MAUTIMA TIERS WDA | ASE ABOUT T 82 YEARS B/ AT TOIVAL HOME, iT CBOSS NO.48, MARAPPA LAVOUT B"LORE © TK 2(8) SRI BOMMECGWIA 6/0 LATE BANJE COWDA @ MUNINANJEGOWD AGED 42 VEARS R/AT IDIVAL HOME, 1ST CROSS, NO.45, MARAPPA LAYOUT th BANGALORE SOUTH TALUE ziC) SRI RANJIAPPA 3/0 LATE MANIE GOWDA ¢ @ MOUTNINA. JTeGOWDA ALPE AGT 27 PEARS R/AT IDIVAL HOME, 12 T CROSS, We. 45, MARA PEA LAYOIPT, aS 2 BANGALORE SOUTH TALUK 3 THE TALUK EXECUTIVE MAGIE RAI CANAKAPURA, BANGALO ORE We CW BAMANAGARA DIST TE TAHST DAR. 4 SUB INSPECTOR OF POLICE ROE ALI A POLICE STATION PLIES. KANAZAPURA PAL Wr Be BAMANAGARBA DISTRICT OS 8 STATE OF KA 'RRATARA ay re oad aie CRETARY © : VIDA SRABS UDBA, BANG 4) LORE ~ & THE AS SISTANT E BX pouTIVE ENGINES SESCOM KAEAKAPURA SUB-DIVISION KANAKAD URAL RA MAN SARA OTST REST » REEPONDERTS, 'EWARAYAR, ADV. POR R203], BELTS, VELA VAEUMAR, AGA POE ES-&, BML A. 8. MAT EASA, If¢, POR Bay UNDER ARTICLES 226 & 227 OF a f INDIA PRAYING TO CALL For THE RECORDS FROM THE OFFICE OF THE PRL. CIVIL JUDGE (JEON) AND JMPC., AT EANAKAPIRA If o8 to. THIS PETYION COMING ON FOR ORDERS, THIS DAY, THE COURT MADE THE FOLLOWING: apnpes Bates SB --
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