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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(3)(d) in The Kerala Paper Lotteries (Regulation) Rules, 2005

(d)Self attested copy of Passport/Ration Card/Election Identity Card/Driving License/Pan Card of the prize winner to prove identity.