Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 117(4)] [Section 117] [Entire Act]

State of Goa - Subsection

Section 117(4)(ii) in The Goa Panchayat Raj Act, 1994

(ii)such number of members of the State Legislative Assembly as may be prescribed: