Section 6(2)(ii) in The Gujarat Vacant Lands in Urban Areas (Prohibition of Alienation) Act, 1972

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

(ii)the State Bank of India constituted under the State Bank of India Act, 1955 (Act No. 23 of 1955);

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