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State of Uttar Pradesh - Section

Section 90 in THE UTTAR PRADESH AVAS EVAM VIKAS PARISHAD ADHINIYAM, 1965

90. Copies from assessment books to be furnished by local authorities to Board. - The Chief Executive officer of a local authority shall, at the request of the Housing Commissioner, furnish him with a copy of, or an extract from, any assessment list of the local authority.