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[Cites 0, Cited by 0] [Section 81B(2)] [Section 81B] [Entire Act]

Union of India - Subsection

Section 81B(2)(b) in Gold (Control) Act, 1968

(b)the amount of fine or penalty involved, does not exceed [fifty thousand rupees] [Substituted by Act 21 of 1984, Section 55 (w.e.f. 11-5-1984).].