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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 41(2)(h) in Arunachal Pradesh University of Studies Act, 2012

(h)The payment of expenses incurred by the University in carrying out the provisions of this University Act, and the Statutes or the rules & regulations made thereunder;