Himachal Pradesh High Court
Bhoop Singh vs . State Of H.P & Anr. on 10 January, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
.
Bhoop Singh vs. State of H.P & anr.
Execution Petition No.455/2020 10.1.2023 Present: Mr. L.N. Sharma, Advocate, for the petitioner.
Mr. B.C. Verma and Mr. Rajan Kahol, Addl. AGs, for respondents/State.
Learned counsel representing the petitioner states that since the judgment in question stands complied with, therefore, no further orders are required to be passed in this petition and the matter is closed.
(Sandeep Sharma) Judge 10th January, 2023 (CS) ::: Downloaded on - 10/01/2023 20:40:06 :::CIS