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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(11) in Indian Institute of Teacher Education, Gujarat Act, 2010

(11)to set up, conduct and promote a department of research in testing and evaluation and to support the requirement of creating a new system of testing services for the following purposes
(i)removing from the students the fear of the examination so that tests are available by means of computer technology as and when the students are ready for the them, and even individually;
(ii)replacing the test of memory by the test of comprehension;
(iii)organizing tests for development of attitudes, aptitudes, personality, sterling qualities of character, and value oriented and skill oriented development, as also tests of physical fitness;