Madhya Pradesh High Court
Vinod Kumar Solanki vs Shri Rajesh Rajora on 12 January, 2026
1 CONC-182-2026
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
CONC No. 182 of 2026
(VINOD KUMAR SOLANKI Vs SHRI RAJESH RAJORA AND OTHERS )
Dated : 12-01-2026
Shri R.B.S.Tomar, learned counsel for the petitioner.
Issue notice to the respondents on payment of process fee through
RAD mode within seven working days, returnable within four weeks.
(PUSHPENDRA YADAV) JUDGE Ashish* Signature Not Verified Signed by: ASHISH CHAURASIA Signing time: 1/13/2026 11:34:20 AM