Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Odisha - Subsection Section 92(6) in The Board's Excise Rules, 1965 (6)He shall intimate in writing, at least one week prior to the commencement of the harvest, the date thereof to the Superintendent.
